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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(36) in New Town Kolkata Planning Area (Building) Rules, 2014

(36)"Ground Coverage" means the maximum area of the building footprint at the ground level, considering all horizontal projections in all floors, excluding the cornices, chajjas and architectural features projecting upto 600 mm from the outer building line;
"Ground Coverage"=| The area of the plot covered by building. whenvertically projected on the ground level x 100Total area of the plot|