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Allahabad High Court

M/S Bhushan Steel And Strips Ltd. vs Union Of India And Others on 9 July, 2010

Author: Panka° Mithal

Bench: Panka° Mithal

Court No. - 33
Case :- WRIT TAX No. - 746 of 2007

Petitioner :- M/S Bhushan Steel And Strips Ltd.

Respondent :- Union Of India And Others

Petitioner Counsel :- A.P. Mathur

Respondent Counsel :- Asgi,A.K.Nigam,Ashok Nigam,S.Chopara,S.K.Misra

Hon'ble Panka° Mithal,J.

List in the next cause list due to illness of one of the counsels for the respondents.

Order Date :- 9.7.2010 SKS