Allahabad High Court
M/S Bhushan Steel And Strips Ltd. vs Union Of India And Others on 9 July, 2010
Author: Panka° Mithal
Bench: Panka° Mithal
Court No. - 33 Case :- WRIT TAX No. - 746 of 2007 Petitioner :- M/S Bhushan Steel And Strips Ltd. Respondent :- Union Of India And Others Petitioner Counsel :- A.P. Mathur Respondent Counsel :- Asgi,A.K.Nigam,Ashok Nigam,S.Chopara,S.K.Misra Hon'ble Panka° Mithal,J.
List in the next cause list due to illness of one of the counsels for the respondents.
Order Date :- 9.7.2010 SKS