Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(5) in Bihar Anti Terrorist Squad Rules, 2014 (5)Open sources of intelligence, such as newspapers, television, library, internet, reports from various government departments, etc. shall be regularly filtered and evaluated.
