Calcutta High Court (Appellete Side)
Sections 363/366A Of The Indian Penal ... vs In Re on 6 December, 2018
1 6.12.201808
Order Passed md.
CRM No. 10242 of 2018 Re:- An application for anticipatory bail under Section 438 of the Code of Criminal Procedure filed on 15th November, 2018 in connection with Bhimpur Police Station Case no. 166/2018 under Sections 363/366A of the Indian Penal Code.
And In Re:-
Punnilalta Mitra ... Petitioner Mrs. Kakali Chatterjee .. for the State By an order dated November 22, 2018 it was recorded that the 14-year-old girl who had been abducted had not been recovered.
The petitioner is not represented today.
CRM 10242 of 2018 is dismissed for default.
(Suvra Ghosh, J.) (Sanjib Banerjee, J. ) 1