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Union of India - Section

Section 54 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

54. Issue of Certificates.

- When the candidate has successfully completed all parts of his examination, he will receive a form authorising the Principal Officer of the Mercantile Marine Department to whom it is addressed to issue the certificate. Certificates of competency, or certificates of service, or certificates of competency granted by other Governments but declared to have the same force as those granted under the Act, of a lower grade, will not be returned to successful candidates. Other candidates will receive a record of their examination results on form Exn. 45. This form must be produced to the Examiner when a candidate next presents himself for examination.