Delhi High Court - Orders
Nasreen Moin Qureshi vs Deputy Director, Director Of ... on 18 July, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14029/2023
NASREEN MOIN QURESHI .....Petitioner
Through: Mr. Yoginder Handoo, Mr. Ashwin Kataria
and Ms. Medha Gaur, Advocates.
versus
DEPUTY DIRECTOR, DIRECTOR OF ENFORCEMENT & ORS.
.....Respondents
Through: Mr. Zoheb Hossain, Special Counsel with
Mr. Vivek Gurnani and Mr. Kartik
Sabharwal, Advocates for ED for R-1.
Mr. Karn Bhardwaj, ASC with Mr. Rajat
Gaba, Mr. Shubham Singh and Mr. Saurabh
Dahiya, Advocates for R-2 & 3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 18.07.2024 CM APPL. 39937/2024 (under Section 151 of CPC on behalf of Petitioner seeking directions)
1. Through this application, the Petitioner seeks directions for closing the right of Respondents No. 1 and 2 to file status reports/ counter affidavits, as directed vide order dated 20th October, 2023.
2. Mr. Zoheb Hossain, Special Counsel for Respondent No. 1, states that they have filed counter affidavit today itself through Diary No. E-2300627/2024. Further, Mr. Karn Bhardwaj, ASC for Respondents No. 2 and 3, states that they had filed the status report on 16th January, 2024, However, on account of delay, the same is not on record.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 00:11:06
3. At the oral request of the counsel for Respondents, the delays in filing the status reports are condoned. Counsel is instructed to follow up with the Registry and have the status reports placed on the file of this Court before the next date of hearing. Rejoinder(s) to counter affidavits/ status reports be filed at least one week before the next date of hearing.
4. In view of the above, no further directions are required to be passed in the present application.
5. The application is disposed of.
SANJEEV NARULA, J JULY 18, 2024 d.negi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 00:11:06