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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(b) in The Reserved Forest Rules, 1957

(b)No forest Produce shall be conveyed beyond the limits of the area without pass signed by the Forest Moharrir (Nakedar) in such form as the Divisional Forest Officer may prescribe.