Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Registration Act, 1908 (2)[ It extends to the whole of India [***] [Substituted by Act 3 of 1951, Section 3 and Sch., for sub-Section (2) (w.e.f. 1.4.1951).]:Provided that the State Government may exclude any districts or tracts of country from its operation.]
