Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 19 in University of Heatlh Sciences, Karnal Act, 2016 19. Dean, Faculties. (1)There shall be a Dean of each Faculty.(2)The mode of appointment, powers and functions of the Dean of Faculty shall be such, as may be prescribed by the Statutes.
