Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(6) in The M.P. Shops and Establishments Act, 1958 (6)The registration fee and the renewal fee shall not exceed [two hundred and fifty rupees] [Substituted by M.P. Act No. 17 of 1995.] per establishment.
