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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Voluntary Rural Education Service Rules, 2010

(2)The Secretary of the institution shall, after verifying the service particulars, forward the applications to the concerned appointing authority along with complete service record of the employee within 10 days from the last date of receipt of application. The Secretary of the institution shall append a certificate to the effect that the service particulars mentioned by the employees are correct.