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State of Jharkhand - Section

Section 666 in Bihar Education Code, 1961

666. Preliminary selection of candidates.

- The preliminary selection of candidates is made by Sub-Inspectors of Schools, who will fix centres to which teachers should send their candidates, provided always that no pupil should be required to attend a centre more than four miles distant from his school. Each Sub-inspector of Schools will forward to the District Education Officer, a list of the eligible candidates from schools under his control. The number of names in the list must not exceed eight times the numbers of scholarships available. The District Education Officer will scrutinise the list and strike out or add names if he thinks this to be necessary. Not more than two candidates may be selected from any one school.(Government notification no. 2246-E., dated the 3rd November 1914 Government notification no. 607-E.R., dated the 6th July 1926; G.O, no. 25-E.R., dated the 4th May 1926; and Government notification no. 3795-E., dated the 9th December, 1936.)