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[Cites 0, Cited by 0] [Section 36V] [Entire Act]

State of West Bengal - Subsection

Section 36V(7) in New Town, Kolkata Development Authority Act, 2007

(7)The provision of Part II and Part III of the Limitation Act, 1963, relating to 36 of 1963. appeal shall apply to every appeal preferred under this section.