Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(2) in The Haryana Homoeopathic Practitioners (General) Rules, 1975 (2)The applicants desirous of his name being entered in Part B of the Register shall furnish a certificate as given in the application in Form B.
