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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Meghalaya - Subsection

Section 110(1)(a) in The Meghalaya Police Act, 2010

(a)allowing any cattle to stray, or keeping any cattle or conveyance of any kind standing longer than is required for loading or unloading or for taking up or setting down passengers, or leaving any conveyance in such a manner as to cause inconvenience or danger to the public;