Allahabad High Court
Ashok Kumar Singh Patel S/O Late Ram ... vs Baliram Mishra, S.O., P.S. Unchahar, ... on 9 December, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- MISC. SINGLE No. - 4998 of 2010 Petitioner :- Ashok Kumar Singh Patel S/O Late Ram Pratap Respondent :- Baliram Mishra, S.O., P.S. Unchahar, Raibareli & Ors. Counsel for Petitioner :- R.U. Verma Counsel for Respondent :- G.A. Hon'ble Dinesh Kumar Singh,J.
No one has appeared on behalf of the petitioner/s to prosecute the case even on revised call. However, learned AGA is present.
Writ petition is accordingly dismissed for non-prosecution.
Interim order, if any, stands vacated.
Order Date :- 9.12.2019 Rao/-