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Union of India - Section

Section 1206 in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

1206.

Ministry Of Petroleum And Natural Gas OrderNew Delhi, The 26th April, 2000G.S.R. 487 (E).- In exercise of the powers conferred by section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following Order, namely:-