Section 3(c) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010
(c)[ In case of Indoor treatment in approved hospitals, the cost of medicines purchased from private shops (other than cooperative shops/ with authorised shops) shall be reimbursable.] [Substituted No. F7(2) Sansad/2009 dated Feb. 1, 2012 w.e.f 1st October, 2011.]
