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State of Goa - Section

Section 28 in The Goa Excise Duty Act, 1964

28. Duty of officers of certain departments to report offence and to assist excise officer.

- Every officer of the Police, Customs and Land Revenue Departments shall be bound to give immediate information to an officer of the Excise Department of any breach of any of the provisions of this Act which may come to his knowledge and to aid any officer of the Excise Department in carrying out the provisions of this Act upon request made by such officer.