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[Cites 0, Cited by 1] [Section 70(1)] [Section 70] [Entire Act]

State of Tamilnadu - Subsection

Section 70(1)(b) in Tamil Nadu Value Added Tax Act, 2006

(b)The owner or other person in-charge of the goods vehicle shall deliver within the prescribed period, the transit pass to the officer in-charge of the last check post or barrier, before the exit of the goods vehicle from the State.