Supreme Court - Daily Orders
B Narender Reddy Through Through Gpa ... vs Revenue Divisional Officer, Shadnagar on 27 September, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.14 COURT NO.5 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……….. Diary No(s).29910/2023
(Arising out of impugned final judgment and order dated 27-03-2023
in CRP No.1971/2019 passed by the High Court For The State Of
Telangana At Hyderabad)
B NARENDER REDDY REPRESENTED BY
GPA HOLDER I.R.V PRASANTH KUMAR Petitioner(s)
VERSUS
REVENUE DIVISIONAL OFFICER, SHADNAGAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.193716/2023-CONDONATION OF DELAY
IN FILING and IA No.193718/2023-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
Date : 27-09-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Dr. Rajiv Nanda, Sr. Adv.
Mr. Pankaj Kumar Mishra, AOR
Mr. Kanchan Kumar Jha, Adv.
Mr. Manish Kumar Vikkey, Adv.
Mr. Gaurav, Adv.
Mr. Pankaj Kumar Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Having heard learned senior counsel for the petitioner, we do not find any ground to interfere with the impugned order dated 27.03.2023 passed by the High Court for the State of Telangana at Hyderabad.
3. The special leave petition is, accordingly, dismissed.
4. Signature Not Verified All pending applications, if any, stand disposed of.
Digitally signed by ARJUN BISHT Date: 2023.09.27 18:08:42 IST Reason: (ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)