Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(3) in Civil Suit Rules (Assam) (3)the list required by Rule 14 Order VII, Civil Procedure Code, with copies of translations of such of the documents as are necessary to enable the Legal Remembrancer or the Commissioner to understand the case;
