Delhi High Court - Orders
Carnet Elias Fernandes & Ors vs State & Ors on 28 August, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1037/2020, CRL.M.A. 4143/2020
CARNET ELIAS FERNANDES & ORS.
.....Petitioner
Through: Mr. Shivam Bedi, Advocate.
versus
STATE & ORS.
.....Respondent
Through: Mr. Satinder Singh Bawa, Ld. APP
for State.
Mr. M.K. Upadhyay, Advocate for R-
2.
19
+ CRL.M.C. 1038/2020, CRL.M.A. 4145/2020
CARNET ELIAS FERNANDES & ORS.
.....Petitioner
Through: Mr. Shivam Bedi, Advocate.
versus
STATE & ORS.
.....Respondent
Through: Mr. Satinder Singh Bawa, Ld. APP
for State.
Mr. M.K. Upadhyay, Advocate for R-
2.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 28.08.2024
1. Learned counsel for the petitioners seeks an adjournment on the ground that settlement talks are still going on.
2. List on 10.12.2024.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 02:28:09
3. Interim Order to continue.
NEENA BANSAL KRISHNA, J AUGUST 28, 2024/va This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 02:28:09