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[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(8)(iii) in Kamdhenu University Act, 2009

(iii)if he is or any time has been adjudged an insolvent or he has suspended payment of his debts or has compounded with his creditors, or