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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Cine-Workers Welfare Fund Act, 1981

(2)Each Advisory Committee shall consist of [such number of persons as may be appointed ]to it by the Central Government and the members shall be chosen in such manner as may be prescribed:Provided that each Advisory Committee shall include an equal number of members representing the Government, the Cine-Workers and the producers.