Section 13 in Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993
13. Repeal of Ordinance 5 of 1993.
- The Andhra Pradesh (Regulation of Wholesale Trade and Distributor and Retail Trade in Indian Liquor, Foreign Liquor, Wine and Beer) Ordinance, 1993 is hereby repealed.
