Himachal Pradesh High Court
Prakash Chand & Others vs Dhani Ram And on 10 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Prakash Chand & others Versus Dhani Ram and another CMPMO No.139 of 2022 10.05.2022 Present: Mr. Dibender Ghosh, Advocate, for the petitioners.
CMPMO No.139 of 2022 Issue dasti notice to respondents, returnable for 24.07.2022. Steps for dasti service of the respondents be taken by 11.05.2022. Dasti notice be handed over to the learned counsel by 12.05.2022.
CMP No.5407 of 2022 Notice in above terms.
(Ajay Mohan Goel) Judge May 10, 2022 (Rishi) ::: Downloaded on - 10/05/2022 20:12:54 :::CIS