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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(10) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(10)The Government shall make it mandatory for Government schools and institutes to procure Games and Digital Learning products and services certified by the Institution for the Government schools and Institutions on priority basis, when deemed appropriate by the Government.