Section 3(g) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(g)"local authority" means-(i)[(a) in the City of [Chennai] [Substituted by G.O. Ms. No. 3682, Home, dated the October 16, 1965.], the Council of the Municipal Corporation of [Chennai] [Substituted for the word 'Madras' by the Tamil Nadu Act 28 of 1996.];]
