Allahabad High Court
Krishna Mohan Pandey vs U.P. S.R.T.C. And Oathers on 4 February, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - A No. - 37975 of 2006 Petitioner :- Krishna Mohan Pandey Respondent :- U.P. S.R.T.C. And Oathers Petitioner Counsel :- Suresh Singh Respondent Counsel :- Sameer Sharma Hon'ble V.K. Shukla J.
Correction application is allowed. Necessary correction has been made in the order dated 20.07.2006. In the 3rd line of the order dated 20.07.2006 "W.P. No. 76019 of 2006" be read as "W.P. No. 76049 of 2005". Order Date :- 4.2.2010 T.S.