Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Krishna Mohan Pandey vs U.P. S.R.T.C. And Oathers on 4 February, 2010

Author: V.K. Shukla

Bench: V.K. Shukla

Court No. - 21

Case :- WRIT - A No. - 37975 of 2006

Petitioner :- Krishna Mohan Pandey
Respondent :- U.P. S.R.T.C. And Oathers
Petitioner Counsel :- Suresh Singh
Respondent Counsel :- Sameer Sharma

Hon'ble V.K. Shukla J.

 

Correction application is allowed. Necessary correction has been made in the order dated 20.07.2006. In the 3rd line of the order dated 20.07.2006 "W.P. No. 76019 of 2006" be read as "W.P. No. 76049 of 2005". Order Date :- 4.2.2010 T.S.