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State of Madhya Pradesh - Section

Section 8 in The M.P. Zila Panchayats (Accounts) Rules, 1999

8. Control of Expenditure.

- The Chief Executive Officer shall ensure that the total expenditure is within the sanctioned budget limits and the incurred expenditure are in the best interest and purposes of the Zila Panchayat. In order to exercise proper control, he must be closely acquainted with the progress of expenditure, commitments and liabilities incurred but not paid.