Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(1) in Kerala Factories Rules, 1957 (1)No hygrometer shall be fixed to a wall, pillar or other surface unless protected there from by wood or other non-conducting material at least 12mm in thickness and distant at least 25 mm from the bulb of each thermometer.
