Section 32(2)(iii) in The Cotton Textiles (Control) Order, 1948

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Union of India - Subsection

Section 32(2)(iii) in The Cotton Textiles (Control) Order, 1948

(iii)any other relevant circumstances for the purpose of determining whether the dismantling or removal is likely to be detrimental to the public interest.

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Union of India - Subsection

Section 32(2)(iii) in The Cotton Textiles (Control) Order, 1948