Section 65 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
65. Report of the result .
(1)The Election Officer shall without delay report the result of the election to the Election Commission and shall prepare and certify a return setting forth-(a)the result of the verification referred to in Rule 61;(b)the names of the candidates for whom valid votes have been given;(c)the number of valid votes given for each candidate;(d)the name of the candidate elected;(e)the number of votes declared invalid; and(f)the number of tendered votes given and shall forward a certified copy thereof to the Election Commission.(2)The Election Officer shall permit any candidate or any representative duly authorised in writing the candidate to take a copy or an extract from such return.
