Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 5A in The M.P. Ceiling On Agricultural Holdings Act, 1960 5A. [x x x] [Section 5-A omitted by M.P. Act No, 20 of 1974 (w.e.f. 7-3-1974.)]
