Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Kerala - Section Section 28 in Kerala Land Acquisition Act, 1961 28. Form of awards. (1)Every award under this Part shall be in writing signed by the Judge, and shall specify the amount awarded.
