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Karnataka High Court

Sri A S Lakshminarayana Gupta, vs State Of Karnataka on 14 June, 2011

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

 THE HEGH COURT OF KARNATAKA AT 

DATES THIS THE 14'?" DAY 0:? TUNE 29;  5   » A'

BEFORE

THE HON'BLI§ MR.JUSTICE s}.,;13;:2:'31: 221325253 ' 'V f; :1' T

WRIT PETITION 5505,1860?' TQ 18540/201': (;i,;zi%:4.,::v.?+;'S)  .

Between:

1

F»)

Sri AS. LakshmVinar2iy21Ai121Gupm,   ' _
S/0 late AG.Sathya11a1'ay.sma Sh'é::ty,_._   
Aged aboutfifs     
R/aDoorNo.«:sV1':37,  _ f , 
K0ngadi.y:;.ppz§M_ain V0ad_,  
E)OC1C1£1E.)€1H€;,}"3"L!fE3lvL' '~. ,    "

Sffi E.SAsiiwarE§iVf1:11"é1yA;i'n;1 Seztfifl V
S22} 1211:: E,Sii32"o.;;iE:~ Séilijg  __ '
Aged abouz 63'   V

R/a \r"fisumath'i NiIAz¥.y2;,"'*--
Achara°Beé'di..VC%anigafa"Pete$

3 . Diudriabailéipurzi.

A 3m..K..fV;--e:3a;,:au~i,
V _ 'V  Va-BC211;  yezim
._ " ..__*\7~ff'<3~ 7f;3vsff_E{~_X7ishw21nath,

'  R/a.\'is}--1_.nz: Cum,
 Kimgzidiyappa ;"\/{aim R<>ad,,

D:}<i€£z:b21iiapL11'a.



10

' -,R;a; aéjma 
 K:>ngadiya.ppa Main Roazi,
' D0"d§iaba1}apura.

Sri P. Prabhudexz,

Sfo Eats D.R.Puttam1a,

Aged about 52 yzzars,

Ria 21529, Kgmgadiyappa Main Road,
Docidabailizapum.

Sri C.Sureshkumar Jain,

S/0 late Champalal jain,

Aged aboui 47 years,  

R/a Kengadiyappzt Main R:>z1ii.,_ 
D0ddabaHapura. '

Sri G. Ch21ndrashekh;:r_,V:A" _ '
S/*0 B.M. Gangappa, A
Aged about 43. years,_.»»-  _ 
R/a xfgjayq.s3u5c¢.N:::1yaz V
Kongadiy2§ppz:fM.;x11:. Road,
D0ddaE$aIV¥.i3L1f?i7. ' " 

Syiit. Su'sAh§¢f@i21rri§n3a>  V

W20 Cfiiikka', :)j'und'zzi}_z1h,--. __ --

Aged about 55  ' V.
Door"N40;935fr/a"Kcmgixziiyappa Main Road,

  

VD_Qddabi:Hz}.Vpu:a','.

'M. Shivashafikaf,

'lad 'ZilE){)E!i§ 55 years;,
.3945, near Nzigaresiiwara Temple,

'Sr;
* .. _ Sfg E:1t:3_}41*.~-- Ma1*iy21nna,
9&2:

 



14

16

Sri BN1. Anamh,

S/0 SN, M21H21z11'21sai21h,
Aged about 53 yezim
R/0 Door N0. I 307, K<>:1gzidiyappz1 Main
Doddabzaliapuza.   «

Smt. Beena Kumari,

W/0 .1 awahar L211,

Aged about 50 years,
Kongadiyappa Main Road,
Dmidaballapura. "

Smt. Shanthamma, _

W/0 Eats: S.R. PuEtzmna,..  

Aged 21b:>ut.V6?§Aye;1:'s, V '.  .  .
R/adoor  .       
K<>ngad;iya;ip.a'f»'§a¥iVn    '
Doddaba1}a;$_1,1¢%:V5 ' %  

Sr: PC. Ri:15n_pr;1k3sh,--.'V  _
S./0 v-PR.P'.Ch31::imiah?  " .
Aged'g1bCL:t 62.V}feafsjL '  " 
R/a d<>€>:i,N<;a3 153, CT_h'Qv\2sflL21,
K0.ngadiy':1;;r>21'Main R«:>ad$

 '{}:>§i_dabaEI21ptit'::..  _____ H ;

1 2 _, 3::  __
VV _ . SEQ .Sh_i\«23§r';.::nkar$
-- A H '--Ag::d'¢:b:>u'tT:=2V5 years,
~._R/2: E$§<3,{i%--{§4, Opp. to 01:} Police Station,

Baséiyeshxvzira Cycic Ewart,
K:mg3.diyz1ppz1 Main Roaé,

" ' E}<>d<i21b21iIapu:a.

R0216,  "



£9

20

[U
l\..)

 ;23'

Sr': MIN. Szxryzx Kumar,

S/0 Eats N. Naragmrxappa.

Aged abcsut 58 yezars,

R;/a I665, Kmgaidiyappa Main Road,
Doddabailapura.   "

Sri BC, Surendranath,

S,/0 B.Chikka<:h0wdappa, _
Aged aboué 86 years,  _
R/a Door N0924, K(>ngadiy3ppéiV«Mazi_n
Doddaballapura.   _ 
Sri A.L.Nagabhusha.n, " 'A   
S/01ateA.L.L.VGupta,   vv

Aged about  y?,ars.  "  _  - 
R/a Door      _  
K0ngad§y*a§ip_a'E\z7£:iin"RQa.§1V;   .
D0ddab::I1a;:_uta.  '    '

Snn.Shykga_ 4 _ ._ .
W/'Q B;--M.}ayad€*5aiah;"--._  ' '
Aged about   " 
R/a D6o.1f N:).5740,'  " 
Kengadiyappa' Main "Read,

 '}T)0;i_<ii'2:b;11Eapii1=3..,H _____ H ,

V " -. S1 E  ; « Ki*ishnam11:*:hy,
"  S;'O_}:x:_e 'KV.N_2i:*.asimh21iah Shctty,
-- " *-.;'%;gcii' ::{£:;<*:«:.1V:j;;(V7'E years,
A  R/'a VD0O:r'.,--Nc>.293 I ,

'i~i0rigadij2appa Main LRoa<i,

V ' D€>£i§?ab2ifi21pura.

R(}J1d, T 



E»)
'J1

26

Mr. Syed Ahiiffléld.

Sm late Syed H11s::~;ai:1.

Agezd abmlt 50 years,

R/a Door N0. E464, Hucb::ppz:mz:;}e{C,

Aa.E\E21.K1'ishna R210 R<f>21d,   ._

Doddab21i¥apu:~.

Sri C. Pun21mdr21pp.:1,

S/0 late D.R.Putt:mna,

Aged about 64 years,

R/21 Door No.2729, _ 
Kongadiyappa Main Ragjat 
Doddaballapura,  . 1

S1'iH.V.Gangadhar,  

S/0 late H;V¢%:.1jaE1na,:=._

Aged aha}:    
R/a Deijr  1 92, "\7kz'aft1.'N,<>;29,V* 
   _ V " «
D::5ddab:flA12§pura.7'§V ' ' '
Sri 'K.H«..Pras21n'r::i_;~  * __ _ ..
S/0 Ia':-:;_KV.H0fi'nappa,»-- V 
Aged ab'(>1V1iV52.y':3ar§;v, 

" ._§R/a D<:>0r NU.242, 3"? <:r(>ss,
A - S0;_n<:sh»wz:ra E>:.t'€':'*:'$i0n,
' 2 , D<}d€3ab£;H"8pL1f.

 .__Srix 'Pié':'é;1_sw;éi1i1y,
A  S,/0 hie"i§.P.Chikkzweerappa§
I/fxgisd a'i:;;é>ut 56 years,

RR: F;<>0r N0.2726$

V ' < .4K;<>f1g:1diyappa Main Reaeii.

x _ _  D§}:i(i:1b2:EE::pz:r2:.



2 The Cfiy Municipal Council,
D0<i::ia1b2:EEa1pL1z*:156} 203,  _ __   _
Rapid. By its C<:m1nissi0ncr.     Rc::;p:}:1:3e1i£s_._: 

{By Sri M. K€Sh3V2i Raddy, AGA for R1   ' 
Sri S. Mahe.<;h, Adv. for R2} 

These Writ Petitions are filed :{l'i1'v{'i€FVvi5\I'[iCt}CS':26  227 of
{he Constitution of India, pr'2L§{i11g t;;2'qu'a§{f; ¥;HC.I'€S{)1LI{i(')'i'I fisued by
the second respondent datedvl   '

These Writ Petiti0ns,e--am_ihg Cr} fot PreIi'11jihfiry Hearing in 'B' Group this d2_1.§;';'€h<§_'C0urt pa;~;s€:d th<':%fg>~§_Ipwir'1g:

¢;'«QRBER ' Thai "'p:%:iA.i5i'9g1e13§i::,;contend {11:1i"'v:h--3§} are the UW'I1C1"f5 of the propertieé._«:{és4¢ri'b¢d'.¥:-§1.,}A:h'eVAwixzrivi'"petitions. is is further contended that the {iity-v'xN--{.1_V;VVr1i<éi1;§'21§__C<>_u'h'c.ju§"(forshort 4 CMC'), Dckcidaballapux', jg 1'€:$€§iui.§.(m«'<>n I9.1.2(){)9 for widening of the K@figadViV2;pf§2:;f:<'I§ii;w_ Road, Ganigarapete Road, Kate roaai, Taiuk Oi'i7ic£:'A r<>ac%,'* R53a£*ke: maé, Aa.na.K:'i:~:hnarag> mad? Kitiuru Rani '.VCE1<~:r1r;:1:f21i*r:;1 maid and Kanzlkadzisa reaci. H(>v~s<:vc;*, the said : »iTi3:%'x??§%;§_E.i(}n was no: ii'£"£}?i€IT}€3fi{€;3{.L The CMC zzgzzin pztssed :1
-- :°é';;§>h2§é<>1: am §{§.§.2E{}ii ;':2s<}Evin§; :9 wédszi fami' mzzais', :1:1:'m:1};,. ,,...,.:.»,:,/W ( 11 V' the? i.~ CONNECTED MA TTERS disposcai of on 5.4.2005. .,4:f:-- th.{§ -L. cams, this Court has; iS'S¥;i€Ci the f'<>Ii0wf1'.~g.&di:?¢cté()::s*. :r>VV' resp<>nd<3nts therein:
"{1} Writ petiti<>n;~s 21r€.:§.1I<>w<:d;** A. (2) Respondents aré i2:§%l:cbAy'--di1*«1:§<:ted'=5i§>::tL:_dem::)1is;h the 1'esid€n{iaI, shaps er c>thes':.¢:bt_1iIdi;i;Ags €<>.:f.f' and pars?-:;r;si'v ifflagszd which are situatm Gandhi road, ; VVi'v'Ia1v}i'zi1':{*s ;; _(V};::1'aI2i:V."r'g'§ad_ ané Market; road in h'i1<fik2izs1.a1V:'I'<>}{?§;. ,, < " _. (3) Liiygrty_isVVi::sés5g'ed i§: the respondents to initiate ":1;>p1*<)f>ria{§§"éictidn against {he petitioners and 3,{}ih€fSf in 21«¢{i€j't"(.Vi211*:ce with the p:'(>vi>;i0ns cf V' " _ :75, 279 and 187 ofthe Au.

4} EEK5 event the resp<>n<ie:1§s intené accpgiring {ha " .§2__:f1d belenging :0 {base pe:iEi0n<:rs or {)Eh€I"¥} V£'{>r widening the road, in <;>:de:* ii} bring E: in ::<}ni'0:*mit}i with {he widzh of Ehe :':;}2:& as;

12

menmutiazd in the CDP they shaié issue noiice iii}... ?

the petitiancirs and purchaselacquirs the E22;:':<i--,. L"

beiongiixg to them and 0:13}; am s;u<:h 2:cqui';~;é_{_ioz:fi, "

they shall widen the mad. -

{5} If the Impcundents :1:*eVii'::¢ndi11g' .F_()'€;¥€I1'i()§,Vi»f§'§V"} me ' projectiorrs and bui1dingé"'bcfyand the'--tf¢gu1z;ir Iififz of ihe pubiic stxwstg; the 'be déine/v.aVi'ir:;1; Complying with of Sections 179 V i ' 'V V (63 cicrnolishing any t};e.::VVVVV_g§<>und that the unautherised or the 'A'«cQr:s1ruc:iV{5r1'é§V'21i9<:'--~fi§:*;.i;rary to the ssanctioned plan 21r::Ci'«.1§c'enVs6'__{>fl<:{§t:£.f£1ry to the Act, LRuk:s framed xi§1€f€iI:t',A'&1 E}§;}tiC'€» to be issued under Section £87 IL §Al*i3i:h {hey shail cleariy specify the ground on inteznd taking a<::i<>n to enable the _;>'x>vQi1V£r:§$ of the Eandfproprsfiy to o£'f<:r zheir .53xVp}anz»:tion.

{T3} As is ciezzr ffzmz {ha f<;E§jiiL3.£§L£'}I"}F p!'{)\f§Si(f)E1S=, this <>v;n:3:*&; iii' {his Ezmii be giafciz 22 :*::as;<i>:2;ib'§e: aims, F» E i 14 {E0} In the de3molish<--:d p0t'tiO¥'t as <:c>ntend€:d " V p:;~£i{%0ners and others who are s;i1ni}ar§';,s'_.;>Ea<:§:E V' any f'ur£her action is; E21E<en b\'_i?21;._v V cirainagéz, laying pipesg, the bé' .: i§M:c «. eniy after noéice E{> '~.z.:3:3 p}'~:£i:i<;:1<_:r[s c0mp¥i2m<:<: ofthe abawe dxi r"c:;:§i<3.1;s." ' I' V 6' The point in iss'§:'c:.A_§11 L§é;_jit.'VL;V>€:§itic>n§ £sHgsquarely covered by the aforesaid decisiim. 'ff'I'ie:fef'_e::;:*§;véiiisisf: writ pa-:ti£i(ms are also allowed 1é_rn1;s. No €..():§ts§.;_'~.

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