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State of Jharkhand - Section

Section 3 in Bengal Drainage Rules

3.

The expenditure will be incurred partly by the Public Works Department and partly by the Civil Department. The expenditure in the Civil Department will be in respect of compensation for lands taken for the purposes of the Act, and for damage inflicted in carrying out the scheme, salaries of officers, servants, and establishments and cost of surveys and valuations, other than those made by officers of the Public Works Department, whether antecedent or subsequent to the preparation of the scheme and plans.