Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 424] [Entire Act] State of Goa - Subsection Section 424(3) in Goa Prisons Rules, 2006 (3)Press representatives shall not be allowed to be present on such functions. However, Superintendent may invite the representative of the Directorate of Information to attend such functions so that the necessary publicity can be given.