Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 14 in The M.P. Borstal Rules, 1960 14. Treatment of sick inmates. - The treatment of sick inmates shall be governed by the provisions contained in Chapter VIII of the Prisons Act, 1894, for such prisoners, except in so far as they are inconsistent with the Madhya Pradesh Borstal Act, 1928.
