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Calcutta High Court

Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 12 July, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 18

                          IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE
                                    CS/137/2018

                    VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
                                        VS
                      CARE UTILITY PRODUCTS (PRIVATE) LIMITED

BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date: 12th July, 2024.

APPEARANCE:

Mr. Pintu Ghose,Adv.
...for the plaintiff.
Mr. Soumabho Ghose,Adv.
Ms. Ashika Daga,Adv.
Mr. Aayush Lakhotia,Adv.
...for the defendant.
The Court:- Discovery and inspection are yet to be complete in terms of the Order dated 24th August, 2023. Discovery and inspection of documents as well as filing of admission and denial of documents shall be complete on or before the returnable date.
The suit will appear in the list on 12 th September, 2024. Leave is granted to the plaintiff to file appropriate application for transfer of the suit.
(SUGATO MAJUMDAR,J.) s.chandra