Calcutta High Court
Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 12 July, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD 18
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/137/2018
VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
VS
CARE UTILITY PRODUCTS (PRIVATE) LIMITED
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 12th July, 2024.
APPEARANCE:
Mr. Pintu Ghose,Adv.
...for the plaintiff.
Mr. Soumabho Ghose,Adv.
Ms. Ashika Daga,Adv.
Mr. Aayush Lakhotia,Adv.
...for the defendant.
The Court:- Discovery and inspection are yet to be complete in terms of the Order dated 24th August, 2023. Discovery and inspection of documents as well as filing of admission and denial of documents shall be complete on or before the returnable date.
The suit will appear in the list on 12 th September, 2024. Leave is granted to the plaintiff to file appropriate application for transfer of the suit.
(SUGATO MAJUMDAR,J.) s.chandra