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[Cites 0, Cited by 12] [Entire Act]

State of Punjab - Section

Section 10 in The Punjab Municipal Corporation Act, 1976

10. [ Power to conduct elections.] [Substituted by Act 12 of 1994.]

- The superintendence, direction and control of the preparation of electoral rolls, for, and the conduct of all elections to the Corporations shall vest in the State Election Commission.