Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(4) in Tamil Nadu Municipal Services Discipline and Appeal) Rules, 1970 (4)[ ***.] [Omitted by G.O. Ms. No 208, Municipal Administration and water supply (ME II) dated the 11th November 1998.]
