Madhya Pradesh High Court
Dharmendra Page vs The State Of Madhya Pradesh on 1 February, 2017
MCRC-481-2017
(DHARMENDRA PAGE Vs THE STATE OF MADHYA PRADESH)
01-02-2017
Shri V. Sonkar, learned counsel for the petitioner.
Shri Ramji Pandey, learned PL for the respondent/State.
Counsel for the petitioner prays for and is granted time. Diary be also called. Case be listed in the next week.
(SUSHIL KUMAR PALO) JUDGE VD