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Delhi High Court - Orders

Union Of India And Others vs Devender Singh Negi And Others on 17 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~6
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4690/2023 & CM APPLs. 18080/2023 & 18081/2023

                                                UNION OF INDIA AND OTHERS               ..... Petitioners
                                                              Through: Ms. Manisha Agrawal Narain, CGSC
                                                                       with Mr. Sandeep Singh Samaria, Ms.
                                                                       Rakshita Goyal and Ms. Shivangi
                                                                       Gumber, Advocates.

                                                                                      versus

                                                DEVENDER SINGH NEGI AND OTHERS                                                  ..... Respondents
                                                             Through: None.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 17.05.2023 CM APPL. 18081/2023 Exemption allowed, subject to all just exceptions. Application stands disposed of.

W.P.(C) 4690/2023 & CM APPL. 18080/2023 Issue notice to the respondents, returnable on November 24, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 17, 2023/akc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:24:32