Delhi High Court - Orders
Union Of India And Others vs Devender Singh Negi And Others on 17 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4690/2023 & CM APPLs. 18080/2023 & 18081/2023
UNION OF INDIA AND OTHERS ..... Petitioners
Through: Ms. Manisha Agrawal Narain, CGSC
with Mr. Sandeep Singh Samaria, Ms.
Rakshita Goyal and Ms. Shivangi
Gumber, Advocates.
versus
DEVENDER SINGH NEGI AND OTHERS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 17.05.2023 CM APPL. 18081/2023 Exemption allowed, subject to all just exceptions. Application stands disposed of.
W.P.(C) 4690/2023 & CM APPL. 18080/2023 Issue notice to the respondents, returnable on November 24, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 17, 2023/akc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:24:32