Section 26 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968
26. Construction of Property Allotment Committee.
- The Authority shall for the purpose of allotment of property under these regulations constitute a committee to be called the Property Allotment Committee (hereinafter called the Committee) consisting of not more than 5 persons including the Vice-Chairman who shall be the presiding officer of the Committee.
