Section 385(b) in Rajasthan Land Revenue (Land Records) Rules, 1957
(b)Figures for the "transfer statements" are collected by him from his mutation files while those for the revenue statements are supplied to him by the Revenue Accountant of the Tehsil. Population figures are received by him from the Collector's Office. These are compiled by him and transcribed in the various statistical registers in the same manner as in other registers.
