Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 100 in Sashastra Seema Bal Act, 2007

100. Judicial notice.–

A Force Court may take judicial notice of any matter within the general knowledge of the members as officers of the Force.