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[Cites 0, Cited by 1] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(2) in The Maharashtra Universities Act, 1994

(2)For a college or institution managed and maintained by the Government or local authority, the local advisory committee shall consist of the following members
(i)Joint Director or Deputy Director designated by the Director of Higher Education or Director of Technical Education or the Director of Medical Education and Research or, as the case may be, the Director of Social Welfare as the nature of the college or institution may require;
(ii)three persons representing different fields or activities, nominated by the Director concerned;
(iii)three teachers, elected by the teachers of the college or institution;
(iv)one non-teaching employee, elected by the non-teaching employees of the college or institution;
(v)Principal Member-Secretary.