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State of Uttar Pradesh - Section

Section 161 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

161. Power to dispense with the requirement of the regulations.

- The Commission shall have the power, for reasons to be recorded in writing and with notice to the affected parties, dispense with the requirements of any of the regulations in a specific case or cases subject to such terms and conditions as may be specified.